Inhabitants Of Village Thakarie Th. ... vs U.T. Of J&K And Ors
2025 Latest Caselaw 1776 J&K

Jammu & Kashmir High Court

Inhabitants Of Village Thakarie Th. ... vs U.T. Of J&K And Ors on 25 August, 2025

                                                                        Sr. No. 15
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
Case: WP(C) No. 1204/2021

Inhabitants of Village Thakarie Th. Jagdish          ..... Petitioner(s)/Appellant(s)
Raj and Anr.


                      Through :- Mr. Mazher Ali Khan, Advocate

                 Vs

U.T. of J&K and Ors.                                             .....Respondent(s)


                      Through :- Ms. Priyanka Bhat, Advocate vice
                                 Mrs. Monika Kohli, Sr. AAG

          CORAM:
          HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                     ORDER

25.08.2025

Learned counsel for the petitioners submits the issue, which is

pending before this Court is covered by the judgment passed by Coordinate

Bench of this Court in OWP No. 1652/2018 and he prays that the instant

petition be also disposed of on the same lines.

Copy of the judgment has been furnished to learned counsel for

the respondents and he seeks one day's time to apprise this Court whether the

issue which is projected in the instant petition is covered by the aforesaid

judgment or not.

List on 26.08.2025.

(WASIM SADIQ NARGAL) JUDGE

JAMMU 25.08.2025 Mihul