Kabir Din vs Hilal Paray
2025 Latest Caselaw 1655 J&K

Jammu & Kashmir High Court

Kabir Din vs Hilal Paray on 26 August, 2025

                                                                                     Serial No. 24

                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                   AT JAMMU
             CPSW No. 58/2019
             In SWP No. 666/2007
             CM No. 1752/2024


             Kabir Din                                              .....Appellant(s)/Petitioner(s)
                                           Through: Mr. P.N Bhat, Advocate
                                     vs
             Hilal Paray                                                       ....Respondent(s)
                                           Through: Ms. Nazia Fazal, Advocate vice
                                                    Ms. Monika Kohli, Sr.AAG

             CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                                      ORDER

(26.08.2025)

Neither judgment has been implemented, nor has any stay order with

regard to it has been produced.

Last and final opportunity is granted to file the compliance report or

produce a stay order, if any, on the next date of hearing, failing which, the

respondent, Administrative Secretary, GAD, shall appear in person.

List the matter on 19.09.2025.

(MA CHOWDHARY) JUDGE

Jammu 26.08.2025 Sapna