Shameema(Senior Citizen) vs Nabla And Ors
2025 Latest Caselaw 1502 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Shameema(Senior Citizen) vs Nabla And Ors on 29 August, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                          S.No. 22
                                          Regular List
IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR


                            WP(C) 3020/2024

SHAMEEMA(SENIOR CITIZEN)                       ...Petitioner(s)/Appellant(s)



Through: Mr.Ashai, Advocate vice
         Showkat Ali Khan, Advocate

                                   Vs.

NABLA AND ORS                                   ...Respondent(s)

Through: Ms. Sabrina Fayaz, Advocate for R-1
         Ms. Nadiya Abdullah, AC vice
         Mr. Hakim Aman Ali, Dy. AG for R- 2 to 4

CORAM:HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI,JUDGE

                                ORDER

29-08-2025

1. Inadvertently, the Registry has uploaded on digitized record a copy of judgment dated 30.12.2024 passed by this Court in WP(C) No. 3055/2024 and connected matters. The Registry is directed to delete the same from the record.

2. Learned counsel appearing for the respondents seek and are granted four weeks' time to file the reply, with an advance copy to be furnished to learned counsel for the petitioner.

3. List on 28.10.2025.

4. Interim direction, if any, subsisting as on date, shall continue till next date of hearing before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

29-08-2025 Mubashir