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Pal Sales And Service Pvt Ltd Through ... vs Daimler India Commercial Vehicles Pvt. ...
2025 Latest Caselaw 1461 J&K

Citation : 2025 Latest Caselaw 1461 J&K
Judgement Date : 22 August, 2025

Jammu & Kashmir High Court

Pal Sales And Service Pvt Ltd Through ... vs Daimler India Commercial Vehicles Pvt. ... on 22 August, 2025

Bench: Rajnesh Oswal, Rahul Bharti
                                                         01
                                                         Supp

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
                                                  MA No. 37/2025
                                    CM Nos. 4592/2025 & 4829/2025

Pal Sales and Service Pvt Ltd through Akshay Nagpal
                                                              ..... Petitioner (s)
                            Through:       Mr. Amit Sibal, Sr. Adv.
                                           with Mr. Rohan Jaitley, Adv
                                           (through VC)
                                           Mr. Pranav Kohli, Sr. Adv.
                                           (through VC)
                                           with Mr. Vishnu Mahajan, Adv. and
                                           Ms. Neha Nagpal, Adv.
                                           Mr. Vastav Sharma, Adv.
                                           Mr. Aftab Malik, Adv.
                                           Mr. Ankit Handa, Adv.
                                           Mr. Vastav Sharma, Adv.
                                           Ms. Avantika Sharma, Adv.
                   V/s
Daimler India Commercial Vehicles Pvt. Ltd TamilNadu .. Respondent(s)
                      Through:      Mr. Niranjan Reddy, Sr. Adv.
                                    with Ms. Shreya Sarkar, Adv.
                                    Mr. Vikram Sharma, Sr. Adv. with
                                    Ms. Anju Sharma, Adv.
                                    Ms. Anju Sharma, Adv.
                                    Mr. Siddarth Sethi, Adv.
                                    Mr. Sachin Dev Singh, Adv.
                                    Ms. Shreya Sarkar, Adv.
                                    Mr. Kunal Saini, Adv.
Coram:
            Hon'ble Mr. Justice Rajnesh Oswal, Judge
            Hon'ble Mr. Justice Rahul Bharti, Judge

                                        ORDER

22.08.2025

1. Heard and reserved for judgment.



                      (Rahul Bharti)                (Rajnesh Oswal)
                          Judge                              Judge
SRINAGAR
22.08.2025
Aasif
 

 
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