Ut Of J & K vs Rajesh Singh And Anr
2025 Latest Caselaw 1460 J&K

Jammu & Kashmir High Court

Ut Of J & K vs Rajesh Singh And Anr on 22 August, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                          Sr. No. 44



          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

WP (C) No. 2310/2025

UT of J & K                                              .....Applicant(s)/Petitioner(s)

                                    Through :- Mr. Ravinder Gupta, AAG

                          v/s
Rajesh Singh and Anr.                                                .....Respondent(s)

                                    Through :-


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                      ORDER

22.08.2025

Issue notice to the respondents, returnable within four weeks,

subject to taking of requisite steps for service within two weeks.

List on 14.10.2025.

In the meanwhile, subject to objections from the other side and till

next date of hearing before the Bench, the judgment impugned dated

28.11.2024, insofar as it directs the petitioner to create a supernumerary post of

Assistant Professor, Geology to accommodate respondent no. 1 shall remain

stayed.

                          (Sanjay Parihar)                 (Sanjeev Kumar)
                              Judge                              Judge

JAMMU
22.08.2025
Manik