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Kartar Singh & Ors vs Kumar Rajeev Ranjan
2025 Latest Caselaw 1402 J&K

Citation : 2025 Latest Caselaw 1402 J&K
Judgement Date : 20 August, 2025

Jammu & Kashmir High Court

Kartar Singh & Ors vs Kumar Rajeev Ranjan on 20 August, 2025

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                   Serial No. 22


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

CCP(S) No. 419/2024
In WP(C) No. 1569/2022

Kartar Singh & Ors.
                                                         .....Petitioners

                   Through: Mr. Jatinder Choudhary, Advocate

              Vs

Kumar Rajeev Ranjan, Commissioner/Secretary to Govt.,
Revenue Department, UT of J&K & Ors.

                                                        .....Respondents


                   Through: Ms. Chetna Manhas, Assisting Counsel vice
                            Mrs. Monika Kohli, Sr. AAG for R-1 to 3
                            Mr. Ravinder Gupta, AAG for R-4

CORAM:     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                          ORDER

(20.08.2025)

01. Learned counsel for the respondents submits that LPA

filed by the respondents against the judgment of the Writ

Court is coming up on 26.08.2025 and he seeks an

adjournment in this regard.

02. Adjourned.

03. List again on 03.09.2025.

(SANJAY DHAR) JUDGE JAMMU 20.08.2025 SUNIL

 
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