Mohammad Amin Ganie And Ors vs Union Territory Of J&K & Ors
2025 Latest Caselaw 1377 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Amin Ganie And Ors vs Union Territory Of J&K & Ors on 16 April, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                  20
                                                  Regular

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                                    WP(C) No. 2505/2023

Mohammad Amin Ganie and ors.
                                                        ..... Appellant (s)

                         Through:     Mr. Bhat Fayaz, Adv.

                      V/s

Union Territory of J&K & Ors
                                                 ..... Respondent(s)
                         Through:     Ms. Maha Majid, Adv.
                                      vice Mr. Mohsin Qadiri, Sr. AAG
Coram:
              Hon'ble Mr. Justice Rajnesh Oswal, Judge.
              Hon'ble Mr. Justice Mohd Yousuf Wani, Judge

                                 ORDER

16.04.2025

1. Mr. Bhat Fayaz, Advocate has submitted a copy of the writ petition, as such, we do not find any necessity of the record from the learned Central Administrative Tribunal.

2. Heard and reserved for judgment.

              (Mohd Yousuf Wani)                       (Rajnesh Oswal)
                      Judge                                   Judge
SRINAGAR
16.04.2025
Aasif