Sudhir Power Ltd vs Ut Of J&K & Ors
2024 Latest Caselaw 1982 j&K

Jammu & Kashmir High Court

Sudhir Power Ltd vs Ut Of J&K & Ors on 26 September, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                         Sr. No. 1



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU

WP(C) No. 2784/2021
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Sudhir Power Ltd.                                    ..... Petitioner(s)/Appellant(s)

                                Through :- Mr. B. Lakshmi Narasmhan, Advocate
                                           Mr. Ankit Awal, Advocate
                                           Mr. J. A. Hamal, Advocate
                                           Mr. Surjit Singh Andotra, Advocate vice
                                           Mr. Jatin Mahajan, Advocate
                         v/s

UT of J&K & Ors.                                                 .....Respondent(s)

                                Through :- Mr. D. C. Raina, Advocate General with
                                           Mr. K. D. S. Kotwal, Dy. AG

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

26.09.2024

Heard.

Reserved for judgment.

(Rajesh Sekhri) (Sanjeev Kumar) Judge Judge

JAMMU 26.09.2024 Meenakshi