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Mohd. Bashir vs State Of J&K And Others
2024 Latest Caselaw 2295 j&K

Citation : 2024 Latest Caselaw 2295 j&K
Judgement Date : 23 October, 2024

Jammu & Kashmir High Court

Mohd. Bashir vs State Of J&K And Others on 23 October, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                    Serial No. 151

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

           CONSW No. 7/2019 in
           SWP No. 724/2011
           c/w
           RESSW No. 10/2019
           CM No. 211/2019


           Mohd. Bashir                                          .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Mohd. Arif, Advocate.
                                    vs
           State of J&K and others                                         ..... Respondent(s)
                                         Through: Mr. Rajesh Kumar Thapa, AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

23.10.2024

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 23.10.2024 Sahil Padha

 
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