Muzaffar Ahmad Bhat And Ors vs Bashir Ahmad Sodagar And Ors
2024 Latest Caselaw 1553 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Muzaffar Ahmad Bhat And Ors vs Bashir Ahmad Sodagar And Ors on 9 October, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                   Sr. No. 99
                                                                                   Suppl.

                IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT SRINAGAR
                                          RFA 74/2024 CM(5999/2024)
                                              Caveat 1953/2024

             MUZAFFAR AHMAD BHAT AND ORS                             ...Petitioner(s)/Appellant(s)

             Through:           Mr. M. Amin Khan, Advocate

                                                       Vs.
             BASHIR AHMAD SODAGAR AND ORS                                  ...Respondent(s)

             Through:           Mr. Shafqat Nazir, Advocate

             CORAM:

             HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                                   ORDER

09.10.2024

Heard and reserved. Learned counsel for the parties are directed to file their short written submission, along with copies of the judgments they rely upon, within one week.

(JAVED IQBAL WANI) JUDGE SRINAGAR 09.10.2024 Junaid