Neelofar Rasool vs Imtiyaz Ahmad Ahangar And Ors
2024 Latest Caselaw 1527 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Neelofar Rasool vs Imtiyaz Ahmad Ahangar And Ors on 4 October, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                    Sr. No. 67
                                                                    Supplementary List

IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT SRINAGAR
                                 CM No. 5938/2024 in
                                 CM (M) No. 230/2023
                                  CM No. 5723/2023

Neelofar Rasool                                            ...Petitioner(s)/Appellant(s)

Through:      None
                                          Vs.
Imtiyaz Ahmad Ahangar and Ors.                                       ...Respondent(s)

Through:      Mr. Manzoor A. Dar, Adv.

CORAM:
              HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                       ORDER

04.10.2024

1. The respondents 2 to 4, who are defendants in an ongoing civil suit before

the Court of Sub Judge/Small Causes, Srinagar, have come forward with present application bearing CM No. 5938/2024 seeking modification with respect to an order dated 16.11.2023 passed by this court in the main petition filed by the petitioner/plaintiff invoking supervisory jurisdiction of this court under article 227 of the Constitution of India assailing the orders dated 20.12.2022, 25.03.2023 and 11.08.2023 of the court below whereby written statement filed in the civil suit by the defendants 2 to 4/respondents 2 to 4 herein came to be entertained beyond the prescribed period.

2. In terms of an interim order dated 16.09.2023, this court came to order

stay of operation of the impugned orders letting the trial court to proceed ahead with the trial of the suit but not to pronounce the final judgment.

3. It is with respect to this direction that the respondents 2 to 4 have come up

with the present application seeking its modification.

4. List this application on 18.10.2024.

5. In the meantime, Registrar Judicial, Srinagar to send for the original

record of the suit file titled "Neelofar Rasool vs. Imtiyaz Ahmad Ahangar and Ors." from the Court of Sub Judge/Small Causes, Srinagar.

(RAHUL BHARTI) JUDGE SRINAGAR 04.10.2024 Sakeena