Champa Kumari Gupta vs Ut Of J&K And Another
2024 Latest Caselaw 901 j&K

Jammu & Kashmir High Court

Champa Kumari Gupta vs Ut Of J&K And Another on 2 May, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                                      Sr. No. 5


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                 AT JAMMU

         Case : CRM (M) No. 158/2021
                CrlM No. 872/2021
                CrlM No. 453/2021
                c/w
                CRM (M) No. 178/2021
                CrlM No. 489/2021
                CrlM No. 1200/2022
                CrlM No. 871/2021
                CRM (M) No. 204/2021
                CrlM No. 558/2021
                CRM (M) No. 428/2021
                CrlM No. 1402/2021

         Champa Kumari Gupta                                          ...Petitioner(s)..

                                    Through: Mr. Rahul Pant, Sr. Advocate with
                                             Mr. Anirudh Sharma, Advocate.
                                             Mr. Gagan Basotra, Sr. Advocate.
                                             Mr. Sachin Gupta, Advocate.

                               Vs


         UT of J&K and another                                       ...Respondent(s)..


                                    Through: Ms. Monika Kohli, Sr. AAG.
                                             Mr. Sumir Pandita, Advocate.

         Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                                   ORDER

02.05.2024

Ms. Monika Kohli, Sr. AAG along with Mr. Naveen Sharma, Investigation Officer present in the court.

Arguments heard.

Reserved for Judgment.

(SANJAY DHAR) JUDGE Jammu:

02.05.2024 Pawan Chopra