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Om Parkash vs Union Of India And Others
2024 Latest Caselaw 900 j&K

Citation : 2024 Latest Caselaw 900 j&K
Judgement Date : 2 May, 2024

Jammu & Kashmir High Court

Om Parkash vs Union Of India And Others on 2 May, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                                       Sr. No. 3


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

         Case : SWP No. 1808/2008
                IA No. 2578/2008



         Om Parkash                                                    ...Petitioner(s)..

                                     Through: Mrs. Surinder Kour, Sr. Advocate with
                                              Mr. Akash Choudhary, Advocate.

                                Vs


         Union of India and others                                    ...Respondent(s)..


                                     Through: Mr. Vishal Sharma, DSGI with
                                              Mr. Eishan Dadhichi, CGSC.

         Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                                    ORDER

02.05.2024

Record has been produced by Mr. Vishal Sharma, learned DSGI appearing for the respondents.

Arguments heard. Reserved for Judgment.

(SANJAY DHAR) JUDGE Jammu:

02.05.2024 Pawan Chopra

 
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