M/S Goverdhan Lal And Sons Sun vs State Of J&K And Others
2024 Latest Caselaw 372 j&K

Jammu & Kashmir High Court

M/S Goverdhan Lal And Sons Sun vs State Of J&K And Others on 5 March, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                    Sr. No. 35

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

OWP No. 963/2015
C/W
OWP No. 1383/2012
OWP No. 1400/2012
OWP No. 987/2015
OWP No. 1032/2015
OWP No. 1033/2015
OWP No. 1036/2015
OWP No. 1039/2015
OWP No. 1228/2015
OWP No. 1230/2015
OWP No. 895/2016
OWP No. 993/2016
OWP No. 994/2016
OWP No. 997/2016
OWP No. 1000/2016
OWP No. 2664//2018
WP(C) No. 3723/2019


M/s Goverdhan Lal and Sons Sun                  .....Appellant(s)/Petitioner(s)
Manufacturer
                        Through: Mr. Rajnish Raina, Advocate
                                 Mr. Rishu Rajeshwar, Advocate
                                 Mr. Sachin Gupta, Advocate.
                                 Ms. Arsha Sharma, Advocate.
                                 Mr. Udhay Bhasker, Advocate.
                                 Mr. Ishan Vaid, Advocate vice
                                 Mr. R. K. Gupta, Sr. Advocate.
                   vs
State of J&K and others                                   ..... Respondent(s)
                        Through: Mr. Dewakar Sharma, Dy. AG.

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                   ORDER

05.03.2024

1. Heard.

2. Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 05.03.2024 Sahil Padha