Gulshan Kour & Anr vs Dali Rani
2024 Latest Caselaw 358 j&K

Jammu & Kashmir High Court

Gulshan Kour & Anr vs Dali Rani on 4 March, 2024

                                                                        Sr. No.54

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

CM(M) No.29/2023

Gulshan Kour & Anr.
                                                       ..... Petitioner/Appellant (s)

              Through :- Mr. Sachin Sharma, Advocate.

              Vs

Dali Rani
                                                                .....Respondent(s)


              Through :- Mr. Narinder Kumar Attri, Advocate.            2333333`0
 CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                   ORDER

04.03.2024

Learned counsels for the parties seek adjournment on the ground that

the Coordinate Bench of this Court has already passed a judgment with regard

to the issue involved in this petition.

List on 01.04.2024.

(MA CHOWDHARY) JUDGE JAMMU 04.03.2024 Eva