Union Territory Of J&K & Ors vs Rabia Shah
2024 Latest Caselaw 331 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J&K & Ors vs Rabia Shah on 26 March, 2024

Bench: Rajnesh Oswal, Moksha Khajuria Kazmi

                                                       16
                                                       Regular    List
        HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                             LPA No. 113/2020

Union Territory of J&K & Ors.
                                                            ..... Appellant (s)

                          Through:         Mr. Syed Musaib, Dy. AG
                                     V/s
Rabia Shah
                                                            ..... Respondent(s)
                          Through:         Mr. Zahoor A Shah, Adv.
Coram:
              Hon'ble Mr. Justice Rajnesh Oswal, Judge
              Hon'ble Ms. Justice Moksha Khajuria Kazmi, Judge

                                 ORDER

26.03.2024

1. The Registry has not properly scanned the record as we are unable to find the judgment which is subject matter of the present appeal.

2. List on 02.05.2024.

3. Interim direction, if any, shall continue till next date of hearing before the Bench.

             (Moksha Khajuria Kazmi)                      (Rajnesh Oswal)
                          Judge                                  Judge

SRINAGAR
26.03.2024
Aasif