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Wasim Shafi & Ors vs Union Territory Of J&K And Ors
2024 Latest Caselaw 320 j&K/2

Citation : 2024 Latest Caselaw 320 j&K/2
Judgement Date : 22 March, 2024

Jammu & Kashmir High Court - Srinagar Bench

Wasim Shafi & Ors vs Union Territory Of J&K And Ors on 22 March, 2024

Bench: Rajnesh Oswal, Moksha Khajuria Kazmi

                                                          Serial No. 22
                                                    Supplementary-1 Cause List

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR




                      WP (C) No. 1731/2022
        CM Nos. 4235/2022; 4236/2022; 6394/2023 & 997/2024




Wasim Shafi & Ors.
                                                        ... Petitioner(s)
                           Through: -
              Mr Abhinav Sharma, Senior Advocate with
               Mr Tawseef Manzoor Bhat, Advocate.
                                  V/s
Union Territory of J&K and Ors.
                                                    ... Respondent(s)

Through: -

Mr Abdul Rashid Malik, Sr. AAG with Mr Younus Hafiz, Assisting Counsel; Mr Ilyas Nazir Laway, Government Advocate; Mr Jehangir Ahmad Dar, Government Advocate;

Mr Mir Suhail, Advocate; and Mr Firdous Ahmad Yatoo, Advocate. CORAM:

Hon'ble Mr Justice Rajnesh Oswal, Judge Hon'ble Ms Justice Moksha Khajuria Kazmi, Judge (ORDER) 22.03.2024

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Moksha Khajuria Kazmi) (Rajnesh Oswal) Judge Judge SRINAGAR March 22nd, 2024 "TAHIR"

 
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