Ishtiyaq Hussain Mir vs Ut Of Jk
2024 Latest Caselaw 302 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ishtiyaq Hussain Mir vs Ut Of Jk on 19 March, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                             S.No. 63
                                                             Supp. List
           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                                CM(M) No. 39/2024

Ishtiyaq Hussain MIr                                 ...Petitioner/Appellant(s)
                           Through: Mr. I. Sofi. Advocate

                                V/s
UT of JK                                                   ...Respondent(s)

                           Through:

CORAM: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.
                                ORDER

19.03.2024

Heard and Reserved for judgment.

(RAHUL BHARTI) JUDGE SRINAGAR 19.03.2024 "S.Nuzhat