Sweety Rashid & Ors vs Bilal Ahmad Ganie And Ors
2024 Latest Caselaw 249 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Sweety Rashid & Ors vs Bilal Ahmad Ganie And Ors on 14 March, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                            Serial No. 26
                                                      Supplementary-3 Cause List

      HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                     AT SRINAGAR



                      CM (M) No. 277/2023
                   CM Nos. 6535/2023; 7438/2023
                      Caveat No. 2389/2023


Sweety Rashid & Ors.
                                                        ... Petitioner(s)
                            Through: -
                   Mr Shafqat Nazir, Advocate with
                      Mr M. D. Bhat, Advocate.
                                  V/s
Bilal Ahmad Ganie and Ors.
                                                      ... Respondent(s)

Through: -

Mr M. A. Qayoom, Advocate with Mr Tauseef Joo, Advocate.

CORAM:

Hon'ble Mr Justice Rajnesh Oswal, Judge.

(ORDER) 14.03.2024

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Rajnesh Oswal) Judge SRINAGAR March 14th, 2024 "TAHIR"