Yamin Yousuf Bhat vs Ut Of J&K & Anr
2024 Latest Caselaw 244 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Yamin Yousuf Bhat vs Ut Of J&K & Anr on 13 March, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                           S.No. 190
                                                           Reg. List
        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                            WP(Crl) No. 470/2022

Yamin Yousuf Bhat                                  ...Petitioner/Appellant(s)


                       Through: Mr. Ahmad Javid, Advocate

                            V/s
UT of J&K & Anr.                                              ...Respondent(s)

                       Through: Mr. Mubeen Wani, Dy AG


CORAM: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.
                            ORDER

13.03.2024

Heard and Reserved for judgment.

Detention record produced by Mr.Mubeen Wani, learned Dy AG is

retained to be returned up after pronouncement of judgment.

(RAHUL BHARTI) JUDGE SRINAGAR 13.03.2024 "S.Nuzhat