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Muneeb Iqbal vs Union Territory Of Jk & Anr
2024 Latest Caselaw 763 j&K/2

Citation : 2024 Latest Caselaw 763 j&K/2
Judgement Date : 3 June, 2024

Jammu & Kashmir High Court - Srinagar Bench

Muneeb Iqbal vs Union Territory Of Jk & Anr on 3 June, 2024

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                               Sr. No. 11
                                                                              Regular Cause List

 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                             WP (C) No. 551/2021

Muneeb Iqbal                                                          ...Petitioner(s)/Appellant(s)

Through:     Mr. Bhat Fayaz Ahmad, Adv.

                                         Vs.
Union Territory of JK & Anr.                                                    ...Respondent(s)

Through:     Mr. Sajad Ashraf, GA.

CORAM:

HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE
                                     ORDER

List for consideration on 23rd August 2024. Meanwhile, the parties shall submit all the relevant judgments on the next date of hearing.



                   (M. A. CHOWDHARY)                                  (TASHI RABSTAN)
                              JUDGE                                           JUDGE
SRINAGAR:
03.06.2024
Altaf









 

 
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