Ashiq Hussain Ganai vs Union Territory Of Jammu & Kashmir And ...
2024 Latest Caselaw 54 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ashiq Hussain Ganai vs Union Territory Of Jammu & Kashmir And ... on 5 February, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                              Serial No. 49
                                                             Regular Cause List

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR


                          Bail App No. 115/2023


Ashiq Hussain Ganai
                                                         ... Petitioner(s)
                               Through: -
                     Mr Syed Sajad Geelani, Advocate.
                                   V/s
Union Territory of Jammu & Kashmir and Anr.
                                                        ... Respondent(s)

Through: -

Mr Jahangir Ahmad Dar, Government Advocate; Inspector Vilayat Hussain, Investigating Officer in person Along with Case Diary.

CORAM:

Hon'ble Mr Justice Rajnesh Oswal, Judge.

(ORDER) 05.02.2024

01. Heard learned counsel for the parties.

02. The judgment is reserved.

(Rajnesh Oswal) Judge SRINAGAR February 5th, 2024 "TAHIR"