Jahagir Ahmad Dar vs Union Territory Of J&K And Others
2024 Latest Caselaw 40 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Jahagir Ahmad Dar vs Union Territory Of J&K And Others on 1 February, 2024

Author: Chief Justice

Bench: Chief Justice

                                                             Sr. No. 03




    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
             (THROUGH VIRTUAL MODE)
CJ Court

Case: LPA No. 12/2023 in
WP(Crl) No. 732/2022

Jahagir Ahmad Dar                                .....Appellant/Petitioner(s)

                                Through :- Mr. Usman Gani, Advocate.
                        v/s

Union Territory of J&K and others                             .....Respondent(s)

                              Through :-      Mr. Sajjad Ashraf, Dy.AG.



CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                  ORDER

01.02.2024

Arguments concluded.

Reserved for judgment.

(M A CHOWDHARY) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE

JAMMU 01.02.2024 Meenakshi