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Sweety Kantroo & Ors vs State Of J&K & Ors
2024 Latest Caselaw 299 j&K

Citation : 2024 Latest Caselaw 299 j&K
Judgement Date : 29 February, 2024

Jammu & Kashmir High Court

Sweety Kantroo & Ors vs State Of J&K & Ors on 29 February, 2024

                                                                Sr. No. 14


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU


                                               OWP No.1382/2011
                                               CM No.6072/2021
                                               CM No.2110/2022
                                               c/w
                                               CCP(S) No.135/2022
                                               CM No.6355/2023



Sweety Kantroo & Ors.                             ....Petitioner/Appellant(s)

                  Through :- Mr. K.L. Pandita, Advocate.


        V/s

State of J&K & Ors.                                        ....Respondent(s)


                  Through :- Mr. P.N. Raina, Sr. Advocate with
                             Mr. J.A. Hamal, Advocate for R-5.
                             Mr. Amit Gupta, AAG for R-1.
                             Ms. Aparna Gupta, Advocate vice
                             Mrs. Monika Kohli, Sr.AAG for R-2 to 4.

Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                 ORDER

29.02.2024 Heard.

Reserved for judgment.

(MA Chowdhary) Judge JAMMU 29.02.2024 Eva

 
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