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Shilo Devi Aka Sheela Devi @ Sheelo vs Ut Of J&K & Ors
2024 Latest Caselaw 298 j&K

Citation : 2024 Latest Caselaw 298 j&K
Judgement Date : 29 February, 2024

Jammu & Kashmir High Court

Shilo Devi Aka Sheela Devi @ Sheelo vs Ut Of J&K & Ors on 29 February, 2024

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                                        56
                    AT JAMMU

Case: HCP No. 72/2023


Shilo Devi Aka Sheela Devi @ Sheelo             .....Appellant(s)/Petitioner(s)


q
                      Through: Mr. Mayank Gupta, Advocate.
                 vs
UT of J&K & Ors.                                         ..... Respondent(s)


                      Through: Mr. Amit Gupta, AAG.
CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                   ORDER

29.02.2024

Heard and reserved for Judgment.

(MA Chowdhary) Judge

Jammu 29.02.2024 Abinash

 
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