Mohd. Mahibur Rahman vs Ajay Kumar Bhalla And Others
2024 Latest Caselaw 284 j&K

Jammu & Kashmir High Court

Mohd. Mahibur Rahman vs Ajay Kumar Bhalla And Others on 28 February, 2024

Bench: Tashi Rabstan, Puneet Gupta

                                                                     Sr. No. 35

              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU

                                                          CCP(D) No. 69/2023
                                                          In [LPASW No. 22/2017]

Mohd. Mahibur Rahman                                      ....Petitioner(s)/Appellant(s)
                     Through :- Mr. Navneet Dubey, Advocate.
       V/s
Ajay Kumar Bhalla and others                                          ....Respondent(s)
                    Through :-    Mr. Vishal Sharma, DSGI.

Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
            HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                      ORDER

28.02.2024 We are informed that an SLP has been preferred assailing the order

passed by this court and the said SLP is stated to be listed on 1 st March 2024.

Be that as it may, list on 22.03.2024.

Needless to say that the respondents shall comply in toto with the

judgment passed by this court in the event no stay is granted by the Supreme

Court.

                                                      )
                                 (Puneet Gupta)                (Tashi Rabstan)
Jammu:                                Judge                        Judge
28.02.2024
Raj Kumar