Mohd. Jameel vs State Of J&K & Anr
2024 Latest Caselaw 256 j&K

Citation : 2024 Latest Caselaw 256 j&K
Judgement Date : 27 February, 2024

Jammu & Kashmir High Court

Mohd. Jameel vs State Of J&K & Anr on 27 February, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                          Sr. No. 04

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: CRA No. 54/2009

Mohd. Jameel                                               .....Appellant/Petitioner(s)

                       Through :- Mr. K. M. Bhatti, Advocate

                  Vs

State of J&K & Anr.                                                .....Respondent(s)


                       Through :- Mr. Bhanu Jasrotia, GA

CORAM:                HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                      ORDER

27.02.2024

Heard.

Reserved for judgment.

(SANJEEV KUMAR) JUDGE JAMMU 27.02.2024 Meenakshi

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