Tariq Ahmad Sheikh vs Union Territory Of J&K & Ors
2024 Latest Caselaw 177 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Tariq Ahmad Sheikh vs Union Territory Of J&K & Ors on 29 February, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

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                                                      Regular List
        HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                   AT SRINAGAR
                                                        Wp(Crl) No. 229/2023
Tariq Ahmad Sheikh
                                                            ..... Petitioner (s)

                         Through:         Mr. Asif Wani, Adv.
                                    V/s
Union Territory of J&K & Ors.
                                                            ..... Respondent(s)
                         Through:         Mr. Sajad Ashraf, GA
Coram:
              Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                   ORDER

29.02.2024 Heard and reserved for judgment.

(Rajnesh Oswal) Judge SRINAGAR 29.02.2024 Aasif