Subash Chander vs Respondent(S)
2024 Latest Caselaw 161 j&K

Jammu & Kashmir High Court

Subash Chander vs Respondent(S) on 16 February, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                 Sr. No. 90
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

CCP(S) No. 35/2022

Subash Chander                                    .....Appellant(s)/Petitioner(s)

                      Through: Mr. RKS Thakur, Advocate
                 Vs

                                                             ..... Respondent(s)
Khalid Jahangir Secretary JKSSB and anr.

                      Through: Mr. Amit Gupta, AAG
                               Mr. P. D. Singh, Dy. AG vice
                               Mr. Raman Sharma, AAG

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

16.02.2024

1. Dr. Piyush Singla is holding the post of Commissioner/Secretary,

Education Department, Civil Secretariat, Jammu. He is arrayed as

respondent No. 2 in the contempt petition. Registry to update the index

accordingly. Respondent No. 2 shall file the compliance report strictly in

accordance with the judgment passed by this Court.

2. List on 15.03.2024.

(RAJNESH OSWAL) JUDGE

Jammu 16.02.2024 Neha-II