Faizan Ahmad Wani And Others vs Pervaiz Ahmad Koul (Skims)
2024 Latest Caselaw 141 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Faizan Ahmad Wani And Others vs Pervaiz Ahmad Koul (Skims) on 23 February, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                              S. No. 59
                                                              Regular Cause List
 IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                        CCP(S) no. 320/2022 in
                         WP(C) no. 1772/2021

Faizan Ahmad Wani and others
                                               ...Appellant(s)/Petitioner(s)
Through: Mr. M. A. Beigh, Advocate

                                  Vs.

Pervaiz Ahmad Koul (SKIMS)
                                                 ...Respondent(s)
Through: Mr. Furqan Yaqub, GA

CORAM:
  HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                               ORDER

23.02.2024

Neither Judgment has been complied with nor is respondent present in person as was required of him in terms of previous order, even though there was a specific direction for his appearance. It seems that respondent is deliberately not complying with the Judgment of this Court.

Mr. Furqan learned GA appearing for the respondent undertakes to produce respondent on next date of hearing.

List on 02.03.2024.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 23.02.2024 "Imtiyaz"