Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kamal Gupta vs Rajinder Kour And Ors
2024 Latest Caselaw 134 j&K

Citation : 2024 Latest Caselaw 134 j&K
Judgement Date : 13 February, 2024

Jammu & Kashmir High Court

Kamal Gupta vs Rajinder Kour And Ors on 13 February, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                  Sr.No. 03


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                CSA No. 21/2018

Kamal Gupta                                         .... Appellant(s)/Petitioner (s)

                   Through :- None.

         V/s

Rajinder Kour and Ors.                                           ....Respondent(s)


                   Through :- Mr. R.K. Jain, Sr. Advocate with
                              Mr. Mohit Jain, Advocate.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                  ORDER

13.02.2024.

The judgment under challenge has been passed by the Principal

District Judge, Jammu. Therefore, the matter may be listed before some other

Bench on 07.03.2024.

(Vinod Chatterji Koul) Judge

Jammu:

13.02.2024.

Neha-1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter