Dev Raj vs Shaleen Kabra And Others
2024 Latest Caselaw 120 j&K

Jammu & Kashmir High Court

Dev Raj vs Shaleen Kabra And Others on 9 February, 2024

Bench: Sanjeev Kumar, Puneet Gupta

                                                                        Sr. No. 24

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU




                                                    CCP(D) No. 32/2023 in
                                                    WP(C ) No. 2606/2022 c/w
                                                    Connected petitions


Dev Raj                                                 ..... appellant/petitioner (s)

                                  Through :- Mr. K. Nirmal Kotwal Advocate.

                            V/s

Shaleen Kabra and others                                          .....Respondent(s)

                                  Through :- Ms Chetna Manhas Advocate.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE


                                      ORDER

(09.02.2024.)

Last and final opportunity of four weeks' time is granted to file

statement of facts/compliance report.

Needless to say that since this Court has not stayed the judgment of the

CAT, Jammu, the respondents shall ensure that the wages to the petitioner for

the period he has rendered his services are paid.

List along with WP(C ) No. 2139/2021 & other connected matters, on

20.03.2024.

                              (PUNEET GUPTA)                 (SANJEEV KUMAR)
                                      JUDGE                            JUDGE
Jammu
09.02.2024
Sanjeev