Uoi And Others vs Mohd Mahibur Rahman
2024 Latest Caselaw 118 j&K

Citation : 2024 Latest Caselaw 118 j&K
Judgement Date : 9 February, 2024

Jammu & Kashmir High Court

Uoi And Others vs Mohd Mahibur Rahman on 9 February, 2024

Bench: Sanjeev Kumar, Puneet Gupta

                                                                         Sr. No. 9

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU
                                                    CM No. 377/2024 in
                                                    LPASW No. 22/2017

UOI and others                                          ..... appellant/petitioner (s)

                                  Through :- Mr. Vishal Sharma DSGI.

                            V/s

Mohd Mahibur Rahman                                               .....Respondent(s)

                                  Through :- Mr. Navneet K. Dubey Advocate


Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                     ORDER

(09.02.2024.)

This is an application seeking extension of time to comply with the judgment dated 12.09.2023. It may be noted that vide judgment dated 12.09.2023, this Court, while allowing the writ petition of the respondent, directed the appellants herein to reinstate the respondent herein in service and pay 50% of the back wages within a period of two months from the date of judgment. Two months expired on 12.11.2023.

Belated application is filed to seek extension of time to implement the judgment (supra) on the ground that the matter has been taken up with the Ministry of Law for further necessary action.

Be that as it may, we find that there is no sufficient cause seeking extension of time to implement the judgment. Judgment is already six months old and ought to have been implemented by this time. The application is found to be without merit and is, accordingly, dismissed.

                             (PUNEET GUPTA)                  (SANJEEV KUMAR)
                                     JUDGE                             JUDGE
Jammu
09.02.2024
Sanjeev