Khalid Latif Butt vs Respondent(S)
2024 Latest Caselaw 1728 j&K

Jammu & Kashmir High Court

Khalid Latif Butt vs Respondent(S) on 31 August, 2024

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                 Sr. No. 34
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

           CRM(M) No. 1102/2022

           Khalid Latif Butt                                        .....Appellant(s)/Petitioner(s)

                                        Through: Ms. Rozina Afzal, Advocate
                                   Vs

                                                                              ..... Respondent(s)
           UT of J&K

                                        Through: Ms. Priyanka Bhat, Advocate vice
                                                 Mrs. Monika Kohli, Sr. AAG

           Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                    ORDER

31.08.2024

1. After arguing for a while, learned counsel for the petitioner would pray

for short adjournment in order to let her hands upon the judgment

supporting her case.

2. Adjourned.

3. List on 11.09.2024.

(Javed Iqbal Wani) Judge

Jammu 31.08.2024 Neha-II