Oriental Insurance Company vs Mohd Haroon And Others
2024 Latest Caselaw 1696 j&K

Jammu & Kashmir High Court

Oriental Insurance Company vs Mohd Haroon And Others on 29 August, 2024

                                                                                  Serial No. 06


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT JAMMU
              Case:-           MA No. 62/2007
                               CM No. 580/2019[1/2019]
                               IA No. 95/2007

              Oriental Insurance Company                                 .....Appellant(s)/Petitioner(s)

                                             Through: Mr. Dinesh Singh Chouhan, Advocate with
                                                      Ms. Damini Singh Chouhan, Advocate.

                                        Vs
              Mohd Haroon and others                                               ..... Respondent(s)

                                             Through: Mr. R. K. S. Thakur, Advocate for R-1
                                                      Mr. Meharban Singh, Advocate for R-2.

              Coram: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                          ORDER

(29.08.2024)

Heard.

Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 29.08.2024 Shivalee