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J&K Ex Servicemen Leage vs State & Ors
2024 Latest Caselaw 1652 j&K

Citation : 2024 Latest Caselaw 1652 j&K
Judgement Date : 21 August, 2024

Jammu & Kashmir High Court

J&K Ex Servicemen Leage vs State & Ors on 21 August, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                                Serial No. 62


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-           OWP No. 2703/2018

              J&K EX Servicemen Leage                                   .....Appellant(s)/Petitioner(s)

                                          Through: Mr. U. K. Jalali, Sr. Advocate with
                                                   Mr. Aditya Sharma, Advocate.

                                     Vs

              State & Ors.
                                                                                  ..... Respondent(s)

                                          Through: Mrs. Monika Kohli, Sr. AAG for R- 1 to 4.
                                                   Mr. Aijaz Lone, Advocate for R-5.


              Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                      ORDER

(21.08.2024)

Heard.

Reserved for judgment.

(RAHUL BHARTI) JUDGE JAMMU 21.08.2024 Bunty

 
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