Ashok Kumar Sharma vs Hardesh Kumar & Ors
2024 Latest Caselaw 1651 j&K

Jammu & Kashmir High Court

Ashok Kumar Sharma vs Hardesh Kumar & Ors on 21 August, 2024

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                                               10
                    AT JAMMU

                                                     CCP(S) No. 357/2019


Ashok Kumar Sharma                                .....Appellant(s)/Petitioner(s)
)


                        Through: Mr. Rahul Pant, Sr. Advocate with
q
                                 Mr. Anil Khajuria, Advocate.
                 vs
Hardesh Kumar & Ors.                                     ..... Respondent(s)

                        Through: Mr. Amit Gupta, AAG.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

21.08.2024

Vide order dated 31.07.2024, reluctantly, last and final opportunity of three weeks' was granted to the respondents to comply the judgment dated 14.11.2018, passed by this Court.

Mr. Amit Gupta, learned AAG seeks and is granted last and final opportunity of four weeks, in the interest of justice, to comply the aforesaid judgment in letter and spirit, failing which, present incumbents shall remain present in the Court.

List on 18.09.2024.

Meanwhile, interim direction shall continue.

(Rajesh Sekhri) Judge

Jammu 21.08.2024 Abinash