Sushma Sharma & Ors vs Union Of India And Ors
2024 Latest Caselaw 1650 j&K

Jammu & Kashmir High Court

Sushma Sharma & Ors vs Union Of India And Ors on 21 August, 2024

                                                                                 Serial No. 02
                                                                          Supplementary-1 Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                      AT JAMMU


                                   [Through Virtual Mode from Srinagar Wing]


                                           SWP No. 9900009/2005


           Sushma Sharma & Ors.
                                                                               ... Petitioner(s)
                                                Through: -
                                      Mr Anuj Deewan Raina, Advocate.
                                                      V/s
           Union of India and Ors.
                                                                          ... Respondent(s)

Through: -

Mr Sumant Sudan, Advocate vice Mr Vishal Sharma, DSGI. CORAM:

HON'BLE MR JUSTICE M. A. CHOWDHARY, JUDGE.

(ORDER) 21.08.2024 Learned Counsel appearing for the Petitioners seeks a short adjournment in the matter, so as to enable him to place on record the Judgment governing the subject.

Adjourned, as prayed for. List again on 11th of September, 2024.

(M. A. CHOWDHARY) JUDGE SRINAGAR August 21st, 2024 "TAHIR"