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Ut Of J&K And Another vs Abhimanyu Partap Singh Jamwal And ...
2024 Latest Caselaw 1632 j&K

Citation : 2024 Latest Caselaw 1632 j&K
Judgement Date : 14 August, 2024

Jammu & Kashmir High Court

Ut Of J&K And Another vs Abhimanyu Partap Singh Jamwal And ... on 14 August, 2024

Bench: Sindhu Sharma, Rahul Bharti

                                                                                  Sr. No. 55




                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                    WP(C) No. 2796/2022
                    CM Nos. 7795/2022 & 3016/2023
                    c/w
                    WP(C) No. 2225/2023
                    CM Nos. 5681/2023, 5148/2023 & 5149/2023

                    UT of J&K and another                                 .....Appellant/Petitioner(s)

                                             Through :- Mr. Amit Gupta, AAG in
                                                        WP(C) No. 2796/2022
                                                        Mr. Sheikh Najeeb, Advocate in
                                                        WP(C) No. 2225/2023.
                                                v/s

                    Abhimanyu Partap Singh Jamwal and others                       .....Respondent(s)

                                             Through :-     Mr. Abhinav Sharma, Sr. Advocate with
                                                            Mr. Abhirash Sharma, Advocate
                                                            Mr. Nitin Bhasin, Advocate.

                    CORAM:
                    HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                    HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                                           ORDER

14.08.2024

Heard.

Reserved for judgment.

(RAHUL BHARTI) (SINDHU SHARMA) JUDGE JUDGE

JAMMU 14.08.2024 Shivalee

 
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