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State Of J&K vs Kulvinder Singh And Another
2024 Latest Caselaw 1609 j&K

Citation : 2024 Latest Caselaw 1609 j&K
Judgement Date : 12 August, 2024

Jammu & Kashmir High Court

State Of J&K vs Kulvinder Singh And Another on 12 August, 2024

Bench: Sindhu Sharma, Rahul Bharti

                                                             Sr. No. 23




      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

SLA No. 26/2019
c/w
CRA No. 19/2019
[Crl A(D) No. 5/2019]
CONCR No. 23/2019

State of J&K                                         .....Appellant/Petitioner(s)

                       Through :- Ms. Chetna Manhas, Advocate vice
                                  Mr. Amit Gupta, AAG.
                          v/s

Kulvinder Singh and another                                   .....Respondent(s)

                      Through :-     None.

CORAM:
HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                    ORDER

12.08.2024

This condonation application has been preferred by the applicant

seeking 96 days' delay in filing the above titled appeal.

For the reasons stated in the application coupled with the

submissions made at Bar and in view of no objection from the other side,

sufficient cause for condoning the delay is made out. Application is

allowed and 96 days' delay in filing the above titled appeal is condoned.

This application is disposed of as such.

After considering the judgment of the learned trial court, we are of

the considered view, that, it is a fit case in which leave to the applicant to

file the appeal is granted. Accordingly, leave is granted.

This application is disposed of as such.

Issue notice to the respondents in the appeal, returnable within four

weeks. Requisite steps for service within one week.

List on 14.10.2024.

Record of file No. 643/Challan/41/Sessions/91/ASJ dated 12.09.2018

be summoned from the court of Additional Sessions Judge, Jammu.




                                                     (RAHUL BHARTI) (SINDHU SHARMA)
                                                            JUDGE          JUDGE

                    JAMMU
                    12.08.2024
                    Shivalee








 
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