Shubhan Gill Alias Maya Th Maria vs Ut Of J&K & Ors
2024 Latest Caselaw 1539 j&K

Jammu & Kashmir High Court

Shubhan Gill Alias Maya Th Maria vs Ut Of J&K & Ors on 1 August, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                        Serial No. 04


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-           HCP No. 76/2024
                               CM No. 2835/2024

              Shubhan Gill Alias Maya Th Maria .....Appellant(s)/Petitioner(s)
              Gill

                                    Through: Mr. Tayyab Javed Qureshi, Advocate.

                                  Vs

              UT of J&K & Ors.
                                                                      ..... Respondent(s)

                                    Through: Mr. Rajesh Thappa, AAG.

              Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                  ORDER

(01.08.2024)

01. Detention record has been received.

02. Heard.

03. Reserved for judgment.

(RAHUL BHARTI) JUDGE JAMMU 01.08.2024 Bunty