Ghulam Mohammad Bhat And Others vs H. Rajesh Prasad
2024 Latest Caselaw 1308 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Bhat And Others vs H. Rajesh Prasad on 28 August, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                                       S. No. 137
                                                                                       Suppl Cause List-1
                    IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                  CCP(S) no. 489/2021 in
                                                    SWP no. 847/2014
                  Ghulam Mohammad Bhat and others
                                                                          ...Appellant(s)/Petitioner(s)
                  Through:         Mr. L. A. Latief, Advocate

                                                                Vs.

                    H. Rajesh Prasad.
                    Commr/Secy. to Govt. PDD                               ...Respondent(s)
                  Through:         Mr. Syed Musaib, Dy. AG
                                   Ms. Rahila Khan, Advocate
                  CORAM:
                                HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                                           ORDER

28.08.2024

Ms. Rahila Khan appearing for the respondent-Accountant General submits that Judgment would be implemented by Friday.

List on 30.08.2024.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 28.08.2024 "Imtiyaz"