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Rohaillah Bashir vs State Of J&K & Ors
2024 Latest Caselaw 1305 j&K/2

Citation : 2024 Latest Caselaw 1305 j&K/2
Judgement Date : 28 August, 2024

Jammu & Kashmir High Court - Srinagar Bench

Rohaillah Bashir vs State Of J&K & Ors on 28 August, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                        16
                                                                        Regular
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR
                                                                           SWP No. 1357/2018

              Rohaillah Bashir                                               ..... Petitioner (s)

                                           Through:         Ms. Saima Mehboob, Adv.
                                                      V/s
              State of J&K & Ors.
                                                                             ..... Respondent(s)
                                           Through:         Mr. Hakeem Aman, Dy. AG
                                                            Mr. Saqib Amin Parray, Adv.
              Coram:
                                Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                    ORDER

28.08.2024

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 28.08.2024 Aasif

 
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