Zahoor Ahmad Dar vs Union Territory Of J&K & Anr
2024 Latest Caselaw 1284 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zahoor Ahmad Dar vs Union Territory Of J&K & Anr on 23 August, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                        Serial No. 91
                                                                        Regular List.


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                 WP (Crl) No. 648/2022.


          Zahoor Ahmad Dar
                                                                   ...Petitioner (s)
                Through:     Mr. Tuba Manzoor, Advocate.

                                           VERSUS
          Union Territory of J&K & Anr.

                Through:     Mr. Satinder Singh Kala, AAG with
                             Ms. Rahella Khan, Assisting Counsel.
                                                                  ...Respondent(s)
CORAM:
                HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.


                                      ORDER

23-08-2024

Heard learned counsel for the parties.

Detention record relating to the detenue has been produced.

Reserved for Judgment.

(Sanjay Dhar) Judge

SRINAGAR 23-08-2024 Showkat Khan

Showkat Hassan Khan

31.08.2024 10:39