Oriental Insurance Company Limited vs Tanzeem Akhter And Ors
2024 Latest Caselaw 1204 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Oriental Insurance Company Limited vs Tanzeem Akhter And Ors on 12 August, 2024

                                                                                Serial No. 33
                                                                               Regular Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                             CM No. 3412/2024 in
                                              MA No. 10/2018


           Oriental Insurance Company Limited
                                                                              ... Appellant(s)
                                                  Through: -
                                                    None.
                                                      V/s
           Tanzeem Akhter and Ors.
                                                                            ... Respondent(s)

Through: -

Mr Mohammad Altaf Khan, Advocate for the Applicants/R-1 to 3.

CORAM:

HON'BLE MR JUSTICE M. A. CHOWDHARY, JUDGE.

(ORDER) 12.08.2024 This is an application moved by the Applicants/ Respondent Nos. 1 to 3, who were Claimants before the Tribunal, seeking release of award amount in their favour, as per the Judgment dated 20th of September, 2023 passed by this Court in the main appeal, being MA No. 10/2018.

For the reasons stated in the application and those urged at the Bar, this application is allowed and the award amount, if any deposited in the Registry of this Court, is ordered to be released in favour of the Applicants in tune with the aforesaid Judgment dated 20 th of September, 2023 passed by this Court in MA No. 10/2018, of course, on proper identification.

CM No. 3412/2024 is, thus, disposed of on the above terms.

(M. A. CHOWDHARY) JUDGE SRINAGAR August 12th, 2024 "TAHIR"