M/S U.M. Green Lighting Pvt. Ltd vs Raj Kumar Goyal And Others
2024 Latest Caselaw 705 j&K

Jammu & Kashmir High Court

M/S U.M. Green Lighting Pvt. Ltd vs Raj Kumar Goyal And Others on 15 April, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                   Sr.No. 91

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU
                                                                    CCP(S) No.289/2023

           M/s U.M. Green Lighting Pvt. Ltd..                                       ....Petitioner(s)

                                    Through :- Mr. Sachit Garg, Advocate

                          V/s

           Raj Kumar Goyal and others
                                                                                  ....Respondent(s)


                                    Through :- Ms. Sagira Jaffer, Advocate vice
                                               Ms. Monika Kohli, Sr. AAG
           Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                   ORDER

15.04.2024 Learned counsel for the petitioner submits that during pendency of this petition, the arrayed incumbents either have been transferred or retired and, therefore, he be given a short adjournment to lay motion for substitution of new incumbents, who, as per the petitioner, are responsible for complying with the judgment passed by this Court.

Adjourned, to be listed on 24th April, 2024.

(Sanjeev Kumar) Judge

Jammu:

15.04.2024 Vinod, PS