Rajinder Koul & Ors vs Director Vok Acb J&K & Anr
2024 Latest Caselaw 618 j&K

Citation : 2024 Latest Caselaw 618 j&K
Judgement Date : 1 April, 2024

Jammu & Kashmir High Court

Rajinder Koul & Ors vs Director Vok Acb J&K & Anr on 1 April, 2024

                                                                        Sr. No.25

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

RP No.65/2023

Rajinder Koul & Ors.                                ..... Petitioner/Appellant (s)

              Through :- Mr. S.K. Bhat, Advocate.

              Vs

Director VOK ACB J&K & Anr.
                                                              .....Respondent(s)

              Through :- Mrs. Monika Kohli, Sr.AAG.
 CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                                                        2333333`0
                                 ORDER

01.04.2024

Heard.

Reserved for judgment.

(MA CHOWDHARY) JUDGE JAMMU 01.04.2024 Eva

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