S. Sujan Singh vs Saurabh Bhagat
2023 Latest Caselaw 2192 j&K

                                                            Serial No. 29


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
Case:-     CPOWP No. 100/2017


S. Sujan Singh                                     .....Appellant(s)/Petitioner(s)

                      Through: Mr. Nikhil Narayan Sharma, Advocate vice
                               Mr. Ankur Sharma, Advocate.

                 Vs

Saurabh Bhagat, Secy. PHE and others                         ..... Respondent(s)

                      Through: Mr. Amit Gupta, AAG.

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                   ORDER

(06.10.2023)

Learned counsel for the petitioner states that the judgment/order

whereunder the instant contempt petition has arisen stands complied with by the

respondents.

In view of the statement made by the counsel for the petitioner,

contempt petition is closed and proceedings are, accordingly, dropped.

(JAVED IQBAL WANI) JUDGE JAMMU 06.10.2023 Shivalee