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Mohd. Ashraf vs Ut Of J&K & Ors
2023 Latest Caselaw 2165 j&K

Citation : 2023 Latest Caselaw 2165 j&K
Judgement Date : 4 October, 2023

Jammu & Kashmir High Court
Mohd. Ashraf vs Ut Of J&K & Ors on 4 October, 2023
                                                                     Sr. No. 117

                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                      HCP No. 07/2023


Mohd. Ashraf                                                ....Petitioner(s)/Appellant(s)

                      Through :- Mr. Arshad Majid Malik, Advocate

            V/s
UT of J&K & Ors.                                                      ....Respondent(s)

                     Through :-   Mr. Bhanu Jasrotia, GA

CORAM:             HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                ORDER

04.10.2023

Detention record produced and retained.

Heard.

Reserved for judgment.




                                                        )    (MA CHOWDHARY)
Jammu:                                                            JUDGE
04.10.2023
Meenakshi
 

 
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