Surinder Kumar And Others vs M. Raju And Others
2023 Latest Caselaw 915 j&K

                                                                        Sr. No. 6

        .HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                                      CPLPA No. 24/2018
                                                      c/w
                                                      RP No. 48/2022
                                                      CM No. 1494/2022


Surinder Kumar and others                                   ....Petitioner(s)/Appellant(s)

                     Through :- Mr. R S Jamwal, AAG.

         V/s

M. Raju and others                                                     ....Respondent(s)


                    Through :-    Mr. Anil Sethi, Advocate.

Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
            HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                      ORDER

10.05.2023 CPLPA No. 24/2018

Learned counsel for the appellant Mr. Anil Sethi, submits that since

the review petition is being considered by the court, at this stage, he does not

wish to press the contempt petition.

Statement is taken on record; and the proceedings in the contempt

petition (CPLPA No.24/2018) are accordingly closed.

RP No. 48/2022

Heard learned counsel for the parties in the review petition.

The judgment is reserved.

                                  (Puneet Gupta)        )         (Tashi Rabstan)
                                       Judge                          Judge
Jammu:
10.05.2023
Raj Kumar